Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(2)(i) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006 (i)the balance between revenue receipts and revenue expenditure;