Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(3) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (3)The Secretary or any other officer designated by him in this regard, shall have the custody of the Seal and records of the Commission.
