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State of Rajasthan - Section

Section 10 in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

10. Particulars of employment in a hospital, dispensary or other place in the compounding of drugs:-

Name of the Hospital/Dispensary or other placewith its address. Period of employment Nature of the work in which employed Remuneration or pay received
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2.      
3.      
DeclarationI .....................(applicant) hereby declare that the statements made above are correct. I further declare that I shall maintain the dignity and ethical standard of the profession in my practice as a Pharmacist.I undertake that I shall intimate to the Registrar any change of my address or place of practice.I enclose herewith the following certificate from my employers and the registered medical practitioner employed in or attached to the establishment of my employers in proof of the statement made in paragraph 10.The prescribed fee of Rs is sent herewith.Address............Date.................Signature of applicant.Form C[See rule 2]Application for First Registration by a person with qualification mentioned in clause (c) of section 31 of the Pharmacy Act, 1948(Central Act VIII of 1948)ToThe Registrar,Pharmacists Registration TribunalSir,I beg to apply for registration of my name in the First Register under the Pharmacy Act, 1948 (Central Act VIII of 1948).Particulars about myself are furnished below:-