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[Cites 0, Cited by 0] [Section 264] [Entire Act]

Bengal Presidency - Subsection

Section 264(d) in Police Regulations, Bengal , 1943

(d)In special report cases an extra carbon copy shall be prepared of the diaries, statements of witnesses recorded and lists of property recovered and sent direct to the Superintendent and a further carbon copy to the Sub-divisional Police Officer where there is one.