Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Securities And Exchange Board Of India - Subsection Section 28(i) in Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Regulations, 1992 (i)Dealing in securities without obtaining certificate of registration from the Board as a stock broker or a sub-broker.
