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Supreme Court - Daily Orders

Trishna Berlia vs Rahul Agarwal on 10 November, 2023

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.1612                                  COURT NO.15                      SECTION XII

                                   S U P R E M E C O U R T O F               I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                     No(s).    2998/2023

     TRISHNA BERLIA                                                               Petitioner(s)

                                                        VERSUS

     RAHUL AGARWAL                                                                Respondent(s)

     (FOR ADMISSION and IA No.231149/2023-STAY APPLICATION )

     Date : 10-11-2023 This petition was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR


     For Petitioner(s) Mr. Tejaswi Kumar Pradhan, AOR
                       Mr. Manoranjan Paikaray, Adv.
                       Mr. Aniruddha Purushotham, Adv.

     For Respondent(s)

                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

1. Issue notice, returnable in four weeks.

2. In the meanwhile, there shall be stay of further proceedings in H.M.O.P.No.271 of 2023, titled “Rahul Agarwal Vs. Trishna Berila“, pending in the Court of the learned Family Judge, Thoothukudi, Tamil Nadu.




     (VARSHA MENDIRATTA)                                                    (RAM SUBHAG SINGH)
     COURT MASTER (SH)                                                      COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2023.11.20
11:04:22 IST
Reason: