Supreme Court - Daily Orders
Trishna Berlia vs Rahul Agarwal on 10 November, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1612 COURT NO.15 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2998/2023
TRISHNA BERLIA Petitioner(s)
VERSUS
RAHUL AGARWAL Respondent(s)
(FOR ADMISSION and IA No.231149/2023-STAY APPLICATION )
Date : 10-11-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Tejaswi Kumar Pradhan, AOR
Mr. Manoranjan Paikaray, Adv.
Mr. Aniruddha Purushotham, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1. Issue notice, returnable in four weeks.
2. In the meanwhile, there shall be stay of further proceedings in H.M.O.P.No.271 of 2023, titled “Rahul Agarwal Vs. Trishna Berila“, pending in the Court of the learned Family Judge, Thoothukudi, Tamil Nadu.
(VARSHA MENDIRATTA) (RAM SUBHAG SINGH)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2023.11.20
11:04:22 IST
Reason: