Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 833 in Rules under the United Provinces Excise Act, 1910

833. Abstract of issues.

- A return of issue in Form P.D. - 27 showing in abstract, the total issue for the month under each head will be forwarded monthly to the Excise Commissioner, the date for filling in the form will be obtained from register P.D. - 12, 13 and 14.Section XLIV-Power Alcohol DistilleriesI-Introductory