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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(1)On receipt of intimation from the Collector, the Divisional Forest Officer shall immediately direct Sub-Divisional Officer (Forests) and Range Officer by name to complete the task of felling and transportation within a specified period.