(4)Particulars of the chit-(i)Number and date of registration of the chit agreement;(ii)Office where the chit agreement was registered;(iii)The chit amount;(iv)The total number of tickets;(v)The number of non-prized subscriber on the date of the petition;(vi)The number of unpaid prized subscribers if any;(vii)The number of subscribers and the number of tickets subscribed by each subscriber.
