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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(2)(j) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(j)perform any other incidental, supplemental or consequential function or as prescribed or as may be directed by the Government or as may be necessary and required for the purposes of carrying out its functions under this Act.