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State of Uttar Pradesh - Section

Section 6 in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

6. Processing fee.

- The technical institution will deposit, along with the application, a processing fee of Rs. 30,000 for degree level institutions and Rs. 5,000/- for diploma level institutions, in favor it of the Committee. The procedure for Utilisation of the processing fee such deposited shall be laid down by the State Government separately.