Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262] [Entire Act] State of West Bengal - Subsection Section 262(1) in The Chandernagore Municipal Corporation Act, 1990 (1)The State Government may, after previous publication in the Official Gazette, make rules for carrying out the purposes of this Act.
