Allahabad High Court
Smt. Aneesa Begam & Others vs State Of U.P. & Others on 6 January, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- WRIT - C No. - 58098 of 2009 Petitioner :- Smt. Aneesa Begam & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- D.V. Jaiswal,Harsh Vikram Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned counsel appearing for the petitioner prays for and is allowed three weeks time to file rejoinder affidavit.
List this case thereafter. Interim order if in operation shall Continue till the next date of listing.
Order Date :- 6.1.2010 VS.