Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020 (1)The process for conciliation under rule 7 shall be completed within a period of thirty days from the date of appointment of board.
