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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(2) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)These after care organizations are essential for all children or youth between the age of 18 and 20 years and as such, this age group is most vulnerable and need care, guidance and protection.