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Gujarat High Court

Patel Engineering Works vs Board Of Trustees Of The Port Of Kandla & ... on 9 July, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, G.B.Shah

         C/MCA/1854/2015                                 ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    MISC. CIVIL APPLICATION (FOR EXTENTION) NO. 1854 of 2015
                                    In
                      FIRST APPEAL NO. 1369 of 1988
                                  With
               MISC. CIVIL APPLICATION NO. 1855 of 2015
                                    In
                      FIRST APPEAL NO. 1370 of 1988
================================================================
            PATEL ENGINEERING WORKS....Applicant(s)
                           Versus
  BOARD OF TRUSTEES OF THE PORT OF KANDLA & 1....Opponent(s)
================================================================
Appearance:
MR AS VAKIL, ADVOCATE for the Applicant(s) No. 1
MR DHAVAL D VYAS, ADVOCATE for the Opponent(s) No. 1
================================================================

        CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
               and
               HONOURABLE MR.JUSTICE G.B.SHAH

                             Date : 09/07/2015


                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Considering   the   averments   made   in   the   applications,  the   same   are   allowed   in   terms   of   Paras­4(A).   Both   the  applications stand disposed of accordingly.

(K.S.JHAVERI, J.) Page 1 of 2 C/MCA/1854/2015 ORDER (G.B.SHAH, J.) Pravin Page 2 of 2