Gujarat High Court
Patel Engineering Works vs Board Of Trustees Of The Port Of Kandla & ... on 9 July, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, G.B.Shah
C/MCA/1854/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR EXTENTION) NO. 1854 of 2015
In
FIRST APPEAL NO. 1369 of 1988
With
MISC. CIVIL APPLICATION NO. 1855 of 2015
In
FIRST APPEAL NO. 1370 of 1988
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PATEL ENGINEERING WORKS....Applicant(s)
Versus
BOARD OF TRUSTEES OF THE PORT OF KANDLA & 1....Opponent(s)
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Appearance:
MR AS VAKIL, ADVOCATE for the Applicant(s) No. 1
MR DHAVAL D VYAS, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 09/07/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Considering the averments made in the applications, the same are allowed in terms of Paras4(A). Both the applications stand disposed of accordingly.
(K.S.JHAVERI, J.) Page 1 of 2 C/MCA/1854/2015 ORDER (G.B.SHAH, J.) Pravin Page 2 of 2