Supreme Court - Daily Orders
Sonu@Matka vs State (Gnct Of Delhi) Through Secretary on 18 October, 2019
Bench: Deepak Gupta, Surya Kant
ITEM NO.26 COURT NO.14 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9618/2019
(Arising out of impugned final judgment and order dated 19-02-2018
in CRLA No. 82/2017 passed by the High Court Of Delhi At New Delhi)
SONU @ MATKA Petitioner(s)
VERSUS
STATE (GNCT OF DELHI) THROUGH SECRETARY Respondent(s)
(FOR I.R. and IA No.139589/2019-CONDONATION OF DELAY IN FILING and
IA No.139590/2019-CONDONATION OF DELAY IN REFILING )
Date : 18-10-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Harinder Mohan Singh, AOR
Ms. Shabana, Adv.
Mr. Ajay Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending application, if any, stands disposed of.
(MEENAKSHI KOHLI) (RENU KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2019.10.19
10:25:00 IST
Reason: