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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(18) in Important Directions Regarding Official Language Policy

(18)All the Ministries/Departments/Offices, etc., should direct all their training institutes to make provision of training in Rajbhasha Hindi at the same level as at the Lal Bahadur Shastri National Academy of Administration and generate necessary literature on their subjects so that after training the officers/ employees should be able to do their work in Rajbhasha Hindi easily.