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[Cites 2, Cited by 3]

Income Tax Appellate Tribunal - Jaipur

Aen (O&M), Avvnl, , Patan, Sikar vs Dcit, Cpc (Tds), Ghaziabad on 9 February, 2021

              vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
 IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"A" JAIPUR

  Jh lana hi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k
 BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

             vk;dj vihy la-@ITA. No. 1262 to 1265/JP/2019
            fu/kZkj.k o"kZ@Assessment Years : 2013-14 & 2016-17

AEN (O & M) AVVNL                             cuke The DCIT,
Patan Sikar, 1 Neem Ka Thana Road, Vs. CPC (TDS)
Sikar.                                             Ghaziabad (U.P.)
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: JDHA02532F
vihykFkhZ@Appellant                                 izR;FkhZ@Respondent

        fu/kZkfjrh dh vksj l@
                            s Assessee by : Shri Ankur Salgia (C.A.)
     jktLo dh vksj ls@ Revenue by : Smt. Monisha Choudhary (ACIT)
                                      a
            lquokbZ dh rkjh[k@ Date of Hearing : 09/02/2021
        mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 09/02/2021

                              vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. These are four appeals filed by the assessee against the respective orders of ld. CIT(A)-III, Jaipur all dated 12.09.2019 for the assessment years 2013-14 & 2016-17 respectively.

2. The ld A/R has stated at the Bar that the assessee has filed a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has recently been accepted and Form 3 as been issued by the competent authority. It was accordingly requested that the assessee may be allowed to withdraw the present appeals.

2 ITA No. 1262 to 1265/JP/2019

AEN (O&M) AVVNL vs. DCIT

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeals by the assessee.

4. In view of above, the prayer of the assessee is accepted and the appeals are dismissed as withdrawn by the assessee.

Order pronounced in the open Court on 09/02/2021.

               Sd/-                                       Sd/-

          ¼ lanhi xkslkbZ ½                           ¼foØe flag ;kno½
        (Sandeep Gosain)                            (Vikram Singh Yadav)
 U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member


Tk;iqj@Jaipur
fnukad@Dated:- 09/02/2021.
*Santosh

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- AEN (O & M) AVVNL, Sikar.
2. izR;FkhZ@ The Respondent- DCIT, CPC(TDS), Ghaziabad.
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File { ITA No. 1262 to 1265/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar