Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] State of Madhya Pradesh - Subsection Section 197(4) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (4)For making Shikast Sheets Rs. [15] [Substituted vide Notification No. Act-II-880, dated 24-11-1967.] per one hundred candidates.
