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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(14) in Gauhati Municipal Corporation Act, 1971

(14)The organisation or management of chemical or bacteriological laboratories for the examination or analysis of ware, food adulteration and drugs for the detection of adulteration or of causes of discusses or for research connected with the public health and medical relief;