Punjab-Haryana High Court
Charand Taraf Committee vs State Of Punjab And Ors on 10 February, 2015
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CR No. 7856 of 2012 (O&M)
Date of Decision : 10.02.2015
Charand Taraf Committee ....Petitioner
Versus
State of Punjab and others ....Respondents
CORAM: HON'BLE MR. JUSTICE R.P. NAGRATH
Present: None.
R.P. Nagrath, J. (Oral)
Even there was no representation from the petitioner on the previous date.
Dismissed in default.
February 10, 2015 ( R.P. NAGRATH )
jk JUDGE
JITENDER KUMAR
2015.02.10 16:54
I attest to the accuracy and
authenticity of this document
Chandigarh