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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(o) in Orissa Public Distribution System (Control) Order, 2008

(o)furnish copies of specified documents, namely, ration card register, stock register, sale register to the Grama Panchayat, Municipality, N.A.C. and/or Vigilance Committee/Advisory Committees and to any other body authorized by the State Government km the purpose as and when so required by such authorities;