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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)The Election Officer shall display the Voter list for the purpose of the election and exhibit it on the notice board of the place fixed for election under sub-rule (1) along with the notice for election. The notice shall also be displayed at the office of the Executive Engineer concerned.