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Jammu & Kashmir High Court - Srinagar Bench

U.T Of J&K vs Shabir Ahmad Dar on 15 March, 2022

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                      S. No. 3
                                                      After Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                             CrlM No. 19/2022
                                                          CrlA(AS) No. 5/2022


U.T of J&K                                            .....Petitioner(s)

                           Through:       Mr. Sajad, GA vice Mr. Asif, Dy. AG.
      V/s
Shabir Ahmad Dar                                      ..... Respondent(s)

                           Through:       Mr. Wani Manzoor, Adv.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

15.03.2022 Learned counsel for the petitioner is directed to furnish copy of the paper book to Mr. Sajad, learned GA who may file his response to the application for condonation of delay as well as application seeking leave to file appeal by next date of hearing.

List on 27.04.2022.

(Sanjay Dhar) Judge SRINAGAR 15.03.2022 "Aasif"