Jammu & Kashmir High Court - Srinagar Bench
U.T Of J&K vs Shabir Ahmad Dar on 15 March, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 3
After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CrlM No. 19/2022
CrlA(AS) No. 5/2022
U.T of J&K .....Petitioner(s)
Through: Mr. Sajad, GA vice Mr. Asif, Dy. AG.
V/s
Shabir Ahmad Dar ..... Respondent(s)
Through: Mr. Wani Manzoor, Adv.
CORAM:
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
15.03.2022 Learned counsel for the petitioner is directed to furnish copy of the paper book to Mr. Sajad, learned GA who may file his response to the application for condonation of delay as well as application seeking leave to file appeal by next date of hearing.
List on 27.04.2022.
(Sanjay Dhar) Judge SRINAGAR 15.03.2022 "Aasif"