Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 51] [Entire Act] Union of India - Subsection Section 51(3) in The Registration Act, 1908 (3)In Book 4 shall be entered all documents registered under clauses (d) and (f) of section 18which do not relate to immovable property.
