Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Bihar - Subsection Section 96(2) in The Cess Act, 1880 (2)by sending a registered letter containing such notice directed to the said person at his usual place of abode, or to the place where he may be known to reside; or
