Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(b) in The Orissa Offices of Profit (Removal of Disqualifications) Act, 1961 (b)the office of the Speaker or the Deputy Speaker or the Orissa Legislative Assembly or of Parliament and Legislative Assembly of any other State;
