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Commissioner Of Income Tax 11, Mumbai vs M/S Goodwill Theatres Pvt Ltd Through ... on 9 October, 2017

Bench: R.K. Agrawal, Amitava Roy

     ITEM NO.53                               COURT NO.7                 SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.6404/2017

     (Arising out of impugned final judgment and order dated 06-06-2016
     in ITA No. 2356/2013 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX 11, MUMBAI                                Petitioner(s)

                                                     VERSUS

     M/S GOODWILL THEATRES PVT LTD
     THROUGH ITS MANAGING DIRECTOR                                 Respondent(s)

     Date : 09-10-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                 Mr. Maninder Singh, ASG
                                       Mr. Nalin Kohli, Adv.
                                       Mr. Ritesh Kumar, Adv.
                                       Mr. Ankit Roy, adv.
                                       Mr. Prabhas Bajaj, Adv.
                                       Ms. Vishakha Ahuja, Adv.
                                       Mrs. Anil Katiyar, AOR

                                       Mr.   A.K. Sanghi, Sr. Adv.
                                       Mr.   Anil Hooda, Adv.
                                       Mr.   Ajay sharma, Adv.
                                       Ms.   Swati Ghadiyal, Adv.
                                       Mr.   Jitender Hooda, Adv.
                                       Mr.   M.K. Maroria, Adv.

     For Respondent(s)                 Mr. Gaurav Agrawal, AOR
                                       Mr. Abhikalp Pratap Singh, Adv.
                                       Mr. Abhay Anturkar, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List this matter for final disposal on 29.11.2017.

Rejoinder affidavit, if any, may be filed in the meantime.

     (ASHA SUNDRIYAL)                                                  (CHANDER BALA)
       COURT MASTER                                                     COURT MASTER