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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1)(a) in The Bar Council of Rajasthan Election Rules, 1968

(a)shall place on his voting paper the figure '1' in the space opposite the name of the candidate whom he chooses for his first preference, and