Himachal Pradesh High Court
Icici Lombard General Insurance ... vs . Amit on 8 April, 2026
ICICI Lombard General Insurance Company Ltd. vs. Amit Kumar and another .
CMPMO No.35 of 2025 08.04.2026 Present: Mr. Jagdish Thakur, Advocate, for the petitioner.
Mr. Karan Sharma, Legal Aid Counsel, for respondent No.1.
None for respondent No.2.
of It is informed by Mr. Karan Sharma, Advocate, that the rt issue in hand is pending before the Hon'ble Supreme Court and the said case is going to be listed on 20th April, 2026.
List after six weeks.
( Romesh Verma ) Judge April 08, 2026 (vt) ::: Downloaded on - 09/04/2026 20:32:49 :::CIS