Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 277(2)] [Section 277] [Entire Act]

State of Andhra Pradesh - Subsection

Section 277(2)(c) in Andhra Pradesh Municipalities Act, 1965

(c)fees on vehicles or pack-animals carrying, or on persons bringing goods for sale in such markets;