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[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

NCT Delhi - Subsection

Section 318(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)to put up a verandah, balcony, arch, connecting passage, sun-shade, weather frame, canopy, awning or other such structure or thing projecting from any storey over or across any street or portion thereof: