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State of Gujarat - Section

Section 22 in The Gujarat Ayurved University Act, 1965

22. Board for Sports and Students' Welfare and other Boards.

(1)The University shall establish a Board of Sports and Students' Welfare and such other Boards as may be prescribed by the Statutes.
(2)The constitution, powers and duties of the Boards established under sub-section (1), shall, as prescribed by the Ordinances.