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Bombay High Court

Aradhana Garments, Thr. Proprietor, ... vs Narayan S/O Govinda Palawe on 13 February, 2019

Author: Manish Pitale

Bench: Manish Pitale

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7864 OF 2018

 Bharat Fashion, Bhandara Thr. Its Proprietor,         ....Petitioner
 Satram Bhagwandas Kaurani
             V/S
 Shri Vithoba S/o Eknathji Ninawe And Others        ....Respondent

WITH WRIT PETITION NO. 7522 OF 2018 Sangam Handloom, Thr. Proprietor, Priyadev S/o ....Petitioner Harbanslal Khatri V/S Pradip S/o Mahendrapal Vig ....Respondent WITH WRIT PETITION NO. 7523 OF 2018 Aradhana Garments, Thr. Proprietor, Anandram ....Petitioner S/o Bhagatram Balwani V/S Sunil S/o Maroti Dhakate ....Respondent WITH WRIT PETITION NO. 7524 OF 2018 Aradhana Garments, Thr. Proprietor, Anandram ....Petitioner S/o Bhagatram Balwani V/S Suresh S/o Rajaram Mandurkar ....Respondent Page 1/2 ::: Uploaded on - 13/02/2019 ::: Downloaded on - 14/02/2019 03:21:04 ::: WITH WRIT PETITION NO. 7525 OF 2018 Aradhana Garments, Thr. Proprietor, Anandram ....Petitioner S/o Bhagatram Balwani V/S Narayan S/o Govinda Palawe ....Respondent Shrirang Rameshrao Bhongade Kuldeep A. Mishra For Petitioner Sharad Pundlikrao Pawar Jitendra R. Kidilay For/r For Respondent CORAM : MANISH PITALE, J DATE : 13th February, 2019 P.C. :

By consents.o.to 27.2.19.
( FOR REGISTRAR JUDICIAL ) Page 2/2 ::: Uploaded on - 13/02/2019 ::: Downloaded on - 14/02/2019 03:21:04 :::