Delhi High Court - Orders
Parle Products Private Limited vs Avon Agro Industries Private Limted & ... on 11 February, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~6 to 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(6)
+ C.O. (COMM.IPD-TM) 201/2025, I.A. 22046/2025, I.A. 22047/2025 &
I.A. 22048/2025
PARLE PRODUCTS PRIVATE LIMITED .....Petitioner
Through: Mr. J. Sai Deepak, Senior Advocate
alongwith Mr. N.K. Bhardwaj, Mr.
Bikash Ghorai, Mr. Neeraj Bhardwaj
and Mr. Salil Oberoi, Advocates.
versus
AVON AGRO INDUSTRIES PRIVATE LIMTED & ANR.
.....Respondents
Through: Mr. Ajay Sahni and Mr. Mohit Maru,
Advocates for R-1.
Ms. Nidhi Raman, CGSC alongwith
Mr. Om Ram and Ms. Nikita Singh,
Advocates for R-2.
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+ C.O. (COMM.IPD-TM) 202/2025, I.A. 22052/2025, I.A. 22053/2025 &
I.A. 22054/2025
PARLE PRODUCTS PRIVATE LIMITED .....Petitioner
Through: Mr. J. Sai Deepak, Senior Advocate
alongwith Mr. N.K. Bhardwaj, Mr.
Bikash Ghorai, Mr. Neeraj Bhardwaj
and Mr. Salil Oberoi, Advocates.
versus
AVON AGRO INDUSTRIES PRIVATE LIMITED & ANR.
.....Respondents
Through: Mr. Ajay Sahni and Mr. Mohit Maru,
Advocates for R-1.
Ms. Nidhi Raman, CGSC alongwith
Mr. Om Ram and Ms. Nikita Singh,
Advocates for R-2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/02/2026 at 20:31:58
(8)
+ CS(COMM) 1040/2025 & I.A. 24326/2025
PARLE PRODUCTS PVT LTD & ANR. .....Plaintiffs
Through: Mr. J. Sai Deepak, Senior Advocate
alongwith Mr. N.K. Bhardwaj, Mr.
Bikash Ghorai, Mr. Neeraj Bhardwaj
and Mr. Salil Oberoi, Advocates.
versus
AVON AGRO INDUSTRIES PVT LTD .....Defendant
Through: Mr. Ajay Sahni and Mr. Mohit Maru,
Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.02.2026
List on 28.07.2026.
TUSHAR RAO GEDELA, J
FEBRUARY 11, 2026
kct
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/02/2026 at 20:31:58