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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(III) in The Punjab State Warehousing Corporation Regulations, 1976

(III)The managing director may write off a financial loss to the Corporation upto Rs. 1000/- in any one case. For such a loss of above Rs. 1000/- the aforesaid power shall be exercised by the Chairman.