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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iv) in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

(iv)"Quality of Service" is the main indicator of the performance of a telephone network and of the degree to which the network conforms to the stipulated norms.