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Union of India - Section

Section 61 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

61. Exemptions.

- The examinations for Certificates of Competency (First Class and Second Class) are divided into two parts as indicated in rules 63 and 65 and candidates who have attended approved courses of instruction during their apprenticeship and have obtained certificates showing that they have passed the appropriate examination at the termination of the course will be granted exemption from the whole or part of Part A as shown in rules 64 and 66.