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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 27(3) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(3)The other allowances and conditions of service of the Chairperson and the other Member shall be such as may be determined by the appropriate Government from time to time.