Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] NCT Delhi - Subsection Section 38(4) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 (4)The Board or the Committee shall have jurisdiction over persons placed in after care programme.
