Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 65] [Entire Act] State of Maharashtra - Subsection Section 65(7) in The Maharashtra University of Health Sciences Act, 1998 (7)The procedure referred to in sub sections (1) to (4) shall apply,mutatis mutandis, for the consideration of continuation of affiliation, from time to time.
