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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(9) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(9)
(a)Has any land included in Annexure A been leased out to tenants and, if so,
(b)have particulars of such land been furnished in Annexure E ?