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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(2)(a) in The Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

(a)the form of application for licence to be made under Sub- section (1) of Section 6 including the fee to be accompanied therewith and the manner of payment thereof;