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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(r) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(r)The form of application for registration or renewal of registration, the form of registration/certificate or renewal of registration certificate, the period within which application for registration or renewal of registration is to be made and the fee for such registration or renewal of registration under section 40 (1) (3).