Delhi High Court - Orders
Abhijit Mishra vs Reserve Bank Of India And Anr on 15 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~9 to 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 732/2019 & CM APPL. 517/2020
ABHIJIT MISHRA ..... Petitioner
Through: Mr. Gaurav Singh, Ms. Payal Bahl
and Mr. Rajan Raj, Advocates.
versus
RESERVE BANK OF INDIA AND ANR. ..... Respondents
Through: Mr. Abhinav Sharma, Mr. Ayush
Srivastava, Mr. Ashutosh Ranjan and
Mr. Prabhav Gang, Advocates for R-
1/RBI.
Mr. Sonu Pandey, Advocate for Mr.
Anuj Jain, Advocate for R-2.
Ms. Sharmistha, Advocate for R-3.
Mr. Amit K. Mishra, Ms. Samridhi
Hota and Mr. Varad Choudhary,
Advocates for R-4.
Mr. Ruchir Bhatia, Sr. Standing
Counsel with Mr. Shlok Chandra, Jr.
Standing Counsel with Mr. Nimit
Saigal, Advocates for Income Tax
Department.
+ W.P.(C) 4260/2019 & CM APPL. 49740/2019
ABHIJIT MISHRA ..... Petitioner
Through: Mr. Gaurav Singh, Ms. Payal Bahl
and Mr. Rajan Raj, Advocates.
versus
RESERVE BANK OF INDIA AND ANR. ..... Respondents
Signature Not Verified
Digitally Signed W.P.(C) 732/2019 etc. Page 1 of 4
By:SHAZAAD ZAKIR
Signing Date:17.12.2022
18:00:11
Through: Mr. Abhinav Sharma, Mr. Ayush
Srivastava, Mr. Ashutosh Ranjan and
Mr. Prabhav Gang, Advocates for R-
1/RBI.
+ W.P.(C) 5894/2019 & CM APPL. 48166/2019
ABHIJIT MISHRA ..... Petitioner
Through: Mr. Gaurav Singh, Ms. Payal Bahl
and Mr. Rajan Raj, Advocates.
versus
RESERVE BANK OF INDIA & ANR ..... Respondents
Through: Mr. Ramesh Babu M. R., Ms.
Manisha Singh, Ms. Nisha Sharma
and Ms. Sanya Panjwani, Advocates
for R-1/RBI.
Mr. Sandeep Sethi, Sr. Advocate with
Mr. Aashish Gupta, Mr. Aditya
Mukherjee and Mr. Krishna
Tangirala, Advocates for R-2.
+ W.P.(C) 7007/2019
ABHIJIT MISHRA ..... Petitioner
Through: Mr. Gaurav Singh, Ms. Payal Bahl
and Mr. Rajan Raj, Advocates.
versus
RESERVE BANK OF INDIA & ORS ..... Respondents
Through: Mr. Ramesh Babu M. R., Ms.
Manisha Singh, Ms. Nisha Sharma
and Ms. Sanya Panjwani, Advocates
Signature Not Verified
Digitally Signed W.P.(C) 732/2019 etc. Page 2 of 4
By:SHAZAAD ZAKIR
Signing Date:17.12.2022
18:00:11
for R-1/RBI.
+ W.P.(C) 6963/2019
ABHIJIT MISHRA ..... Petitioner
Through: Mr. Gaurav Singh, Ms. Payal Bahl
and Mr. Rajan Raj, Advocates.
versus
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
for GNCTD with Ms. Jyoti Tyagi,
Advocate.
Ms. Monika Arora, CGSC with Mr.
Yash Tyagi, Advocate for R-2/UOI.
+ W.P.(C) 6995/2019 & CM APPLs. 50055/2019, 54957/2019
ABHIJIT MISHRA ..... Petitioner
Through: Mr. Gaurav Singh, Ms. Payal Bahl
and Mr. Rajan Raj, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Satyakam, ASC for GNCTD for
R-1 to R-3.
Dr. S. S. Hooda and Mr. Aayushman
Aeron, Advocates for R-4/CAG.
+ W.P.(C) 7971/2019
ABHIJIT MISHRA ..... Petitioner
Through: Mr. Gaurav Singh, Ms. Payal Bahl
and Mr. Rajan Raj, Advocates.
versus
Signature Not Verified
Digitally Signed W.P.(C) 732/2019 etc. Page 3 of 4
By:SHAZAAD ZAKIR
Signing Date:17.12.2022
18:00:11
REAL ESTATE DEVELOPMENT AUTHORITY THROUGH THE
HONORABLE CHAIRMAN & ANR ..... Respondents
Through: Mr. Siddharth Panda, Advocate for
R-1.
Ms. Sunieta Ojha, Advocate for R-
2/DDA.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.12.2022
1. Learned Counsel appearing for the Petitioner prays for a short adjournment. The case is adjourned.
2. It has been informed that in one of the connected matters, an application has already been filed seeking transfer of the matters to the Hon'ble Supreme Court.
3. List on 14.04.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 15, 2022 S. Zakir Signature Not Verified Digitally Signed W.P.(C) 732/2019 etc. Page 4 of 4 By:SHAZAAD ZAKIR Signing Date:17.12.2022 18:00:11