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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

(b)the taking or attempted taking of the life of a Head of State or Head of Government or a member of his or her family;