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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Agricultural University Act, 1968

(2)The Academic Council shall consist of the following members, namely :
(a)The Vice-Chancellor - Ex-officio Chairman ;
(b)The Deans of the various Faculties ;
(c)The Director of Research ;
(d)The Director of Extension ;
(e)The Director of Student Affairs ;
(f)The Head of one Department from each College to be selected by the respective Colleges in the manner prescribed ;
(g)The Registrar - Ex-officio Secretary ;
(h)The Director of Colleges of Basic Sciences and Humanities ;
(i)The Chief Librarian ;
(j)The Dean of Post-Graduate Studies ;
(k)Such other members as may be prescribed ; and
(l)Two members shall be co-opted by he Academic Council to secure adequate representation of different fields of Agriculture.