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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(b) in Brahmaputra Board Act, 1980

(b)no dams or project referred to in clause (d) of sub-section (1) of section 13 shall be concerned make available free of cost the land required for its execution and also under take to take over its maintenance on and from the expiry of such period after its completion as may be specified by the Board;