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[Cites 0, Cited by 0] [Section 26(8)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(8)(b) in Tamil Nadu Music and Fine Arts University Act, 2013

(b)make recommendations to the Syndicate in every proposal involving investment or expenditure for which no provision has been made in the Annual Financial Estimates or which involves expenditure in excess of the amount provided for in the Annual Financial Estimates;